Supreme Court - Daily Orders
M/S Barjora Mining Private Limited vs Haryana Power Generation Corporation ... on 17 September, 2025
ITEM NO.43 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34619/2025
M/S BARJORA MINING PRIVATE LIMITED Petitioner(s)
VERSUS
HARYANA POWER GENERATION CORPORATION LIMITED (HPGCL) & ORS.
Respondent(s)
IA No. 217143/2025 - WITHDRAWAL OF CASE / APPLICATION
Date : 17-09-2025 This matter was called on for hearing today.
For Petitioner(s) :
Ms. Kajal Sharma, Adv.
Ms. Amiti Gupta, Adv.
Mr. Udayan Jain, Adv.
Mr. Sonal Jain, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Unregistered petition is allowed to be withdrawn in terms of letter filed on 14.08.2025 filed by Ld. Counsel for petitioner.
MASHROOR ALAM KHAN Registrar MG Digitally signed by MASHROOR MASHROOR ALAM ALAM KHAN Date: 2025.09.17 KHAN 16:51:32 +0530