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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(e) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(e)The appointing authorities will respectively prepare separate lists of such employees and forward them to the next higher authorities concerned as specified in rule 3 (g) and 3 (h).