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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(1)Nothing in the foregoing provisions of this Act, shall be construed as rendering unlawful any dealing with the body or with any part of the body of a deceased person if such dealing would have been lawful, if this Act had not been passed.