Calcutta High Court (Appellete Side)
Putul Gayen & Ors vs Pijush Bairagi & Ors on 1 September, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
4 CAN 8885 of 2016
01.09.2016 in
sb.
MAT 1596 of 2016
Putul Gayen & Ors.
Vs.
Pijush Bairagi & Ors.
Mr. Kalyan Bandopadhyay, Sr. Advocate,
Ms. Pramiti Bandopadhyay,
Mr. Arka Kumar Nag
... For the appellants/applicants.
Mr. Amal Baran Chatterjee, Sr. Advocate,
Mr. Samiran Mondal,
Mr. Sasti Charan Dhara
... For the respondent/writ petitioner.
Mr. Sushovan Sengupta, Mr. Sirsanya Bandopadhyay ... For the State.
Re: CAN 8885 of 2016 Let the affidavit-of-service filed in Court today be taken on record.
Having heard the learned advocates for the parties, let this matter stand over till next Tuesday (06.09.2016) for further consideration.
(Biswanath Somadder, J.) (Asha Arora, J.)