Section 60(2)(d) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

(d)Any further surplus remaining after the payments have been made under clauses (a), (b) and (c) shall be paid by the Collector to the debtor.

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