Section 1(k) in The Cotton Textiles (Control) Order, 1948
(k)[ "textile Commissioner" means the Textile Commissioner appointed by the Central Government and includes and Additional Textile Commissioner, Joint Textile Commissioner, Industrial Adviser and ex-officio Joint Textile Commissioner or Deputy Textile Commissioner as may be appointed by the Central Government;] [Substituted by S.O. 2639, dated 18th August, 1966.]
