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[Cites 0, Cited by 0] [Section 602] [Entire Act]

State of Jharkhand - Subsection

Section 602(b) in Civil Court Rules of the High Court of Judicature at Patna

(b)An officer inspecting the Record-Room should call for the inspection guard-file to see what action has been or is being taken on previous inspections, and to note any undue delay or omission in this respect.