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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(5)(v) in The Punjab Village Common Lands (Regulation) Act, 1961

(v)is described in the revenue records as shamilat taraf, pattis, pannas and thola and not used according to revenue records for the benefit of the village community or a part thereof or for common purposes of the village;