Section 7 in Haryana Registration and Regulation of Societies Rules, 2012
7. Register of Societies.
(1)The District Registrar shall cause to be maintained an alphabetical index of the Societies registered by him in Form -IV.(2)The District Registrar shall thereafter assign a page or pages for each Society in the register of Societies in Form -V and maintain the same updated at all times in terms of the provisions contained in sub section (1) of section 9 of the Act.
