Section 77 in The Rajasthan Agricultural Produce Markets Rules, 1963
77. Equipment for weighman, measurers and surveyors.
- Every weighman, measurer and surveyor shall possess such equipment as may be laid down in the bye-laws.[78 to 78A. [Deleted by Notification No. F. 10(4)/Agriculture/Group II/73, dated 29.8.1975-Rajasthan Gazette, Extraordinary, Part IV-C, dated 29.8.1975, p. 213, dated 29.8.1975.]x x x] [Substituted by Notification No. F. 9(37)/Agriculture/Group 11/94, dated 19.11.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 29.11.1996, p. 171(2), vide G.S.R. 91 = 1997 RSCS/Part II/P. 135/H. 143.]
