Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Punjab - Subsection

Section 165(2) in The Punjab Motor Vehicles Rules, 1989

(2)A public service vehicle, when regularly used for carrying Government mail by or under a contract with the Indian Posts and Telegraphs Department shall exhibit in a conspicuous place upon a plate or a plane surface of the vehicle the words 'MAIL' in read on the white ground, each letter being not less than 100 milimetres in height and of a uniform thickness of 20 milimetres.