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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Rajasthan - Subsection

Section 29A(1)(i) in The Rajasthan Co-Operative Service Rules, 1954

(i)he has worked on the post or higher post under the same appointing Authority or would have so worked but for his deputation or training;