Gujarat High Court
Dilipsinh Bhaisaheb Jhala vs Driver : Juma Ali Sumra & ... on 9 October, 2015
Bench: Jayant Patel, Rajesh H.Shukla
C/MCA/2806/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION NO. 2806 of 2015
(FOR MODIFICATION OF ORDER)
In
FIRST APPEAL NO. 1324 of 2010
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DILIPSINH BHAISAHEB JHALA....Applicant(s)
Versus
DRIVER : JUMA ALI SUMRA & 4....Opponent(s)
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Appearance:
MR TUSHAR L SHETH, ADVOCATE for the Applicant(s) No. 1 1.4
MR MAULIK J SHELAT, ADVOCATE for the Opponent(s) No. 3
MR SANDIP C SHAH, ADVOCATE for the Opponent(s) No. 5
MR SP HASURKAR, ADVOCATE for the Opponent(s) No. 4
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
JAYANT PATEL
and
HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 09/10/2015
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JAYANT PATEL) No case is made out for modification of the order. Hence, present Misc. Civil Application stands disposed of accordingly.
(JAYANT PATEL, ACJ.) (RAJESH H.SHUKLA, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Oct 13 01:50:00 IST 2015