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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Manipur - Subsection

Section 62(1)(b) in The Manipur Panchayati Raj Act, 1994

(b)provide for carrying out any work or measure likely to promote health, safety, education, comfort, convenience or social or economic or cultural well-being of the inhabitants of the district;