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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(b) in Tripura Horticultural Nurseries (Regulation) Act, 2013

(b)order the production of any account book, register, record or other documents relating to such nursery or place of business and take or cause to be taken extracts from such documents and record in such Form as may be prescribed;