Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(6) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(6)establishment, amalgamation, sub-division and abolition of Faculties, Divisions/Department/Research station or other units of the University;