Basheer Ahamed vs The State Of Karnataka on 22 March, 2010

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Karnataka High Court

Basheer Ahamed vs The State Of Karnataka on 22 March, 2010

Bench: Ashok B.Hinchigeri

 

IN THE HIGH COURT or KARNATAI{ATr' A 7  E" 3
CIRCUIT BENCH AT DHARWAD 

DATED THIS THE 22ND DAY    

BEFORE

THE HON'BLE MR. JUsTICE=A:sHoH"EI 

CRIMINAL PETITIoN..N'o§72éE. pr 2C1'o 

BETWEEN:

Basheer Ahamed _

S/0. Moula Saheb   _ .
Aged about 47  V" 9'

R/o. Near Isro Lay G..1.1t'_ . .
Bikasipura, .}3ar:gaiore "--§:.?8  « _ 

(By party--inv¥pe1'-E011)

AND:
 The. Staie Bf 
"By Hospe-t_Exten"s_ion Police Station
I-lespef.  

; AnaIId..__SirIgh  E
8/0. B. S. Prithviraj Singh

Aged about "43 years
 ' C10'.  Minerals
 Ranipet; Hospet, Bellary Dist.

 PETITIONER



. Nandraj Singh, S / 0. B. Subbaraj Singh

Aged above 36 years
C/0. SI-3 Minerals, Ranipet
Hospet, Bellary Dist.   

. Praveen Singh, S / 0. Satyanarayana  *

Aged about 33 years  _'
C/0. SB Minerals Ranipet '
Hospet, Bellamy Dist.

. Delip Singh, S / 0.  

Aged about 31 years B __ _ '
C/0. SB Minerals Ranipet   VS
Hospet, Bellary Di_st..__ " " V

Karnataka       

. Gopal Singh, 

Aged aboutwéﬂ   
C/0. SB :?VIinera}sRa11ipe1;  --

Hospet, I-Eellary Disf."..,,sqS   '
Kamataka" V' " ' S' S

. Ashok Singh,  S1.1bbSrajS"Singh
..---Aged about' 31 years  ..... 

C 1' 0. SB M'ine'ra1s Ranipet

Vljiospet, Bei1ya1',YSDist.

Karnataiza' " "

. Deepak Singh,:'..~S/0. Satyanarayan Singh
 'Aged a'bg3tityV4O years
-«  0. SB M_.iZ'nera1s Ranipet
' Ifiospe-t, Bellary Dist.
 _Kar'11at.aka



10.

11.

12.

13.

.  " Hospef=,"Be'11ary Dist. ,,Karr1ataka

as
J

Vinod Singh, S / 0. B S Prithviraj Singh
Aged about 40 years

C / 0. SB Minerals Ranipet

I-Iospet, Bellary Dist., Karnataka   

Prithviraj Singh, S / 0. B. H. Shankar S_'in~gh   _
Aged about 65 years ;   
C / 0. SB Minerals Ranipet _V 

Hospet, Bellary Dist, Karnataka 

Govind, S / 0. Malleshappa

Aged about 47 years 4' ' T . --

C/0. SB Minerals Ranipet" _ . 
Hospet, Be11ary_Dist., Fiarnara  ._

Aged aboL{'t_V5I::_years'* » _ _ A
C/0.SVB..Miriera1'S1;32a.ni.pc1;_' ' 
Hospet, Beliafjf Dist.,Ka1=r1ataka

Eshwar Sir_1gf1~,u B'  

Srinivas"Sir1gh'  f  =
S/o. B. H}S_har1i<a_r Sihghe'
Agedabout 32 years '

C'1\/Iinerais Ranvipet

 RESPONDENTS

(By sra..'ivinayz;k::{u1karni, HCGP for R1 Sri. J, Basavaraj, Adv. For R2 85 R7 ﬂVSri. Harrumanthareddy Sahukar, Adv. For R3 "Sri.T I-Iegde, Neeralgi 85 Patil, Adv. For R4, R5 8:; R8 e.jjs1§1;v. M. Sheelavanth, Adv. For R6, R10 85 R13} Crl.P is ﬁled U/s. 482 Cr.P.C by the advocate t'ofa the petitioner praying to direct the Acldl. Civil Judge (J1f.'*D'n.']"._& JMFC, Hospet to issue the summon CW--l3, CW--15..~a;idV.C_W--:16 in CC No.2083 / 2002 and dispose the case in acC.oi*da,nCe"'witi1 law. 7 "

This petition coming on for orci;ersi::thivsi"'day;

made the following:     " ~ 

o R D V_

The petitioner (party--vin¥person)_thtistiled a seeking leave of the Court to withdraw this supported by the Petitioner's €Jlid;§¥,>'it. =:

It ..... Sd/_' Iudge

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