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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2)(c) in The Bihar General Provident Fund Rules, 1948

(c)meeting the expenses in connection with the illness of contributor, including where necessary, the travelling expenses of the subscriber and members of his family or any person actually dependent on him;