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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(ii) in The M.P. Farmers' Organisation Election Rules, 1999

(ii)the candidates who secured the highest number of votes polled in the descending order as elected to the posts of Member of the Managing Committee to the extent of the strength of the Managing Committee in that Project Committee.