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[Section 23]
[Entire Act]
State of Rajasthan - Subsection
Section 23(4) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967
| Nali | Light Loam | Sandy Loam | Uncommand | |||||
| Allottee of castes other than scheduled Castesand Tribes | Allottee of Scheduled Castes and Tribes | Allottee of castes other than scheduled Castesand Tribes | Allottee of Scheduled Castes and Tribes | Allottee of castes other than scheduled Castesand Tribes | Allottee of Scheduled Castes and Tribes | Allottee of castes other than scheduled Castesand Tribes | Allottee of Scheduled Castes and Tribes | |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | |
| At the time of allotment of land | 2500 | 1000 | 2190 | 844 | 1562.50 | 625.00 | 718.75 | 187.50 |
| 1st Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 2nd Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 3rd Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 4th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 5th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 6th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 7th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 8th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 9th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| 10th Year | 1750 | 1900 | 1476 | 1603 | 1093.75 | 1187.50 | 303.10 | 356.25 |
| Total | 20000 | 20000 | 16875 | 16875 | 12500.00 | 12500.00 | 3750.00 | 3750.00 |