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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)The candidates should mention more than one telephone number in the Application Form for contacting him/her or his/her parents for communicating any message through SMS or otherwise.