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Allahabad High Court

Smt.Heera Devi @ Shyam Kali & Anr. vs Vishnu Pratap Singh,Distt.Basic ... on 5 September, 2019

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 582 of 2019
 

 
Applicant :- Smt.Heera Devi @ Shyam Kali & Anr.
 
Opposite Party :- Vishnu Pratap Singh,Distt.Basic Education Officer,Barabanki
 
Counsel for Applicant :- Ajeet Kumar Singh,Pradeep Kumar Tripathi
 
Counsel for Opposite Party :- Rahul Shukla
 

 
Hon'ble Dinesh Kumar Singh,J.
 

Learned counsel for the petitioners submits that the order in question has been complied with, therefore, the present contempt petition has been rendered infructuous.

In view of the aforesaid submission, nothing survives in the present contempt petition, which is hereby dismissed as having become infructuous.

Contempt notice stands discharged.

Order Date :- 5.9.2019 Rao/-