Allahabad High Court
Smt.Heera Devi @ Shyam Kali & Anr. vs Vishnu Pratap Singh,Distt.Basic ... on 5 September, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 582 of 2019 Applicant :- Smt.Heera Devi @ Shyam Kali & Anr. Opposite Party :- Vishnu Pratap Singh,Distt.Basic Education Officer,Barabanki Counsel for Applicant :- Ajeet Kumar Singh,Pradeep Kumar Tripathi Counsel for Opposite Party :- Rahul Shukla Hon'ble Dinesh Kumar Singh,J.
Learned counsel for the petitioners submits that the order in question has been complied with, therefore, the present contempt petition has been rendered infructuous.
In view of the aforesaid submission, nothing survives in the present contempt petition, which is hereby dismissed as having become infructuous.
Contempt notice stands discharged.
Order Date :- 5.9.2019 Rao/-