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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(j) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(j)the payment of contributions, at such rates and subject to such conditions, as may be prescribed in such regulations, to a pension or provident fund established by the Zila Panchayat, or with the approval of the Zila Panchayat by the said servants;