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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. State Dental Council Rules, 1969

(1)On receipt of the requisition from the President of the State Dental Council for election of a member by the Medical Council of the State under clause (d) of Section 21, the election shall be conducted at a meeting of the Medical Council in accordance with the provisions hereinafter appearing.