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[Cites 0, Cited by 0] [Section 34O(2)] [Section 34O] [Entire Act]

Union of India - Subsection

Section 34O(2)(a) in The Tobacco Board, Rules, 1976

(a)the production policy framed by the Board under sub-rule (1) of rule 33-A for the year for which licences are to be accorded for operation of barn.