Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iii) in Madras Port Trust (Pay and Allowances etc.) (Amendment) Regulations, 2005 (iii)in the existing clause (xiii) under Regulation 22(B) of the aforesaid Regulations-
