Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 1 in Patent Rules, 2003

1. Short title and commencement.

(1)These rules may be called The Patents Rules, 2003.
(2)They shall come into force on the date on which the Patents (Amendment) Act, 2002 comes into force.