Madhya Pradesh High Court
Manmohan vs Sunil Kumar on 23 August, 2024
1 MP-2729-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 2729 of 2024 (MANMOHAN Vs SUNIL KUMAR AND OTHERS ) Dated : 23-08-2024 Shri Jasvant Singh Yadav, learned counsel for the petitioner.
As prayed, list alongwith M.P No.2731/2024.
(GAJENDRA SINGH) JUDGE akanksha Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 28-08-2024 10:07:32