Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Andhra Pradesh - Subsection Section 83(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (2)The Financial Statements shall consist of:(a)Balance Sheet(b)Income and Expenditure Statement(c)Statement of Cash flows(d)Receipts and Payments Account(e)Notes to Accounts, and(f)Financial Performance Indicators
