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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Bihar - Subsection

Section 66(2)(a) in Bihar Police Act, 2007

(a)Any officer, at least of the rank of Assistant/Deputy Superintendent of Police, shall wherever necessary, give directions, for conduct of all meeting, procession on all public street, lane or common road and shall decide the route and time for the passage of any of such processions.