Karnataka High Court
B.S.Chidananda Reddy vs Smt.Marakka W/O Late Jayanna on 7 July, 2011
Author: K.Bhakthavatsala
Bench: K.Bhakthavatsala
Age: 67 years. R-2 to 4 are minors, Rep. by their natural mother and guardian--R~1. R-1 to 5 are R/0 Sangalapura, Huruliyal P.O, Kudligi Taluk, Bellary District--583 126, Now r/0 Rayapura, Molakalmuru Taluk, Chitradurga District--577 535. 6. Branch Manager, ' ._ . M/s. The New India Assurarnce Co;"'Ltd...; Laxmi Bazar, Chitradurga City--577_ 50.1. 5;; (By Sri R Pushpahasa';».,A:clv'}:_;for' (R2 to 4 are mlnors,"re:p. byi:'}VR-1)'g_f' (By Sri R Rajagopalan, Ac§:c--;V,_Vfo«ry ' BETWEEN The Branch !V_la'ha:ger,_ H ..... The New'india".AssaJran*ce Co. Ltd., Branchat' i,a'k:~hm._i 'Bafza 'r, Chitradurga..;- E' Rep. by the"Re--g'ional-Macruager, Regional Office, _ ~ ~ _ The_NewV lndia Assurance Co. Ltd., .Lj'rrityjV»-Building Annexe, .v =.No,:2.B',' M.iRss'ioBr1-..Road, "~.Ba4n'gal--ore--._A5'6D "O01. Q:'__"(:E§y-V:§5rti."yF§ajaci;opalan, Adv., for appellant) Noll.6»7'E68g2o09 Respondents
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Méséeiianeeus Firgt Appeaf No'6?*68f2QQ9 ég fEEé.d"unciie"s" Se<f_:'§3'n__ 373(k) of the Motor Vehicies Asa agaiast the j?u_dgm_én':"--a;nd awa:'§7~._ flaked 3Gxi.2Q&9 passed in MVC §'x}Q.},15/2 {'2§"?'-Gr: tffie file'-Q5 CE'v§'Evj{;rigej' ' {Set Siva}, C%:a§¥at<ere, awaiding a €QmfZ:V$'5nSaf§0¥1 '<3?'?§1;<46',V»f3'£}_Q/1:1.with interest @ 6% pa from the date of gczsetétémi::§EE._:éa§isa:°§vor:, , "
These Agpeais commg an fsr-. ?k;~:3arin"gr. fthig CG§i'rt fivsiivefeci the faiiawing: . " .. 1' '3 These We Apmais are%...d.E%*e;::té$%ViVA and the Same judgment and [email protected]/'ZZQGY en the fiie Q? cm: Judge Chaiiakere' 25 ES flied by tfie awner §f the veascée En qagegsiiarég'x::_?f:eriéa$AA§§§%aE in MFA s~;e.§*:68/2399 Es ma by €tE":e::f J§Vi"::.;;ifafigé i§én°:g3Aan§};':§"Ls'e§ié@n§ng the émpugnefi judgment, in 3% far' as? :9 we énsurafiae Campaay :3 gay the 1 ::~;:'i:;<:mer:$ia%'.%:_§:<:%%s': Q? %4fi8,Si3§f~ witfs cagts ané Ersteregt at mg €:§§% mrf a;;="2m.:m amfi recaver the game fmm Em Qwner hug in e;i.§_'§:e$E%:§:% _ <;
Tha mag géwuéfi bg éiggegeci @521 an me:'E"{$§ an as" befare 31giG.2§33.E_ The partieg 3:3 direatefi ta mar 338%? awe": aegis Tim Registry is directeé is refuné *:§1e»3'.:3,:2'::-;<A}jTa};§1t £5' ' i aggeiiaatg.
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