Section 25(1)(viii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

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State of Goa - Subsection

Section 25(1)(viii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(viii)to consider and submit its recommendations to the Executive Council on the following matters pertaining to the [examinations] [Substituted by (Amendment) Act, 1996 (No. 19 of 1997).] after receipt of the recommendations of the Boards of Studies:-

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State of Goa - Subsection

Section 25(1)(viii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975