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State of Maharashtra - Section

Section 44 in The Maharashtra Borstal Schools Rules, 1965

44. Maintenance of records, etc.

(1)The Principal shall be responsible for the maintenance of records and registers and for the preparation and submission of the reports and returns required under the Act and these Rules or as may be ordered, from time to time, by the State Government.
(2)Statistics shall be maintained of all inmates who are -
(a)discharged from the Borstal school and who are settled down; and
(b)reconvicted by Courts.