Himachal Pradesh High Court
Jaswinder Singh vs State Of Himachal Pradesh on 13 January, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jaswinder Singh versus State of Himachal Pradesh .
Cr.MP(M) No.91 of 2022 13.01.2022 Present Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
Mr. Arvind Sharma, Additional Advocate General, with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for the respondent- State.
Issue notice. Mr. Arvind Sharma, learned Additional Advocate General, appears and waives notice on behalf of the respondent-State. He prays for and is granted one week's time to file reply/status report. List on 21.1.2022.
(Sandeep Sharma) Vacation Judge 13th January, 2022 (shankar) ::: Downloaded on - 24/12/2022 08:55:42 :::CIS