Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Odisha - Subsection Section 101(5) in The Board's Excise Rules, 1965 (5)A Sub-Inspector as the officer-in-charge of a district ware- house and the constables to assist him there shall be posted to such warehouse by the Superintendent of the district.