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State of Uttar Pradesh - Section

Section 345 in The General Rules (Civil), 1957

345. Observance of Financial Handbook, Volume V, Part I.

- The orders contained in the Financial Handbook, Volume V, Part I, regarding salary and travelling allowance of establishment and contingent charges, and the instructions of the Deputy Chief Accounting Officer regarding the treatment of contingent expenditure met from a contract grant, shall be strictly observed.