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[Cites 0, Cited by 0] [Section 155(5)] [Section 155] [Entire Act]

State of Uttar Pradesh - Subsection

Section 155(5)(j) in The Subsidiary Rules

(j)tindals, regulation beldars and boatmen employed by Irrigation Department at Canal head works and at torrent crossings on the Eastern Yamuna Canal; also subordinates employed along the main Sarda Canal and the Deoha Bahgul Feeder Canal;