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Balaji Steel Trade vs Fludor Benin S.A on 18 August, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                 1

     ITEM NO.79                         COURT NO.7                  SECTION PIL-W

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                 Arbitration Petition No. 65/2023

     BALAJI STEEL TRADE                                              Petitioner(s)

                                                VERSUS

     FLUDOR BENIN S.A & ORS.                                         Respondent(s)

     IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 148516/2024 - EXEMPTION FROM FILING O.T. IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 264057/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 148515/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 18-08-2025 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) : Mr. Devadatt Kamat, Sr. Adv.

Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.

Ms. Soumya Prasad, Adv.

Mr. Harsh Pandey, Adv.

Mr. Hruday Bajentri, Adv. Mr. S. S. Shroff, AOR For Respondent(s) : Mr. Nakul Dewan, Sr. Adv.

Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.

Mr. Arnab Ray, Adv.

Ms. Sadhvi Chhabra, Adv.

Ms. Shailaja Rawal, Adv.

Reason: Mr. Susshil Daga, Adv.

Mr. Pallav Mongia, AOR Mr. Anurag Kalavatiya, Adv. Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv.

Mr. Ashish Sharma, Adv.

Mr. Utkarsh Misra, Adv.

Mr. Aditya Sharma, Adv.

Ms. Pragya Khubani, Adv.

Mr. Chetan Verma, Adv.

Ms. Shristi Mathur, Adv.

Mr. Anubhav Mishra, Adv.

UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties at length.

Arguments concluded.

Judgment reserved.

(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS COURT MASTER