Calcutta High Court
West Bengal Forest Development Corp. ... vs M/S. J. K. Paper Ltd on 5 October, 2021
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-30
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Via Video Conference]
CS/5/2013
WEST BENGAL FOREST DEVELOPMENT CORP. LTD.
Versus
M/S. J. K. PAPER LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 5th October, 2021 The Court:- None appears on behalf of the plaintiff nor is any accommodation prayed for on their behalf. This suit has been pending since 2013.
This matter has appeared at the instance of the Department. There are several defects which had been found upon scrutiny by the Department and the plaintiff has taken no steps whatsoever to rectify any of the defects. In view of the aforesaid, it is evident that the plaintiff is not interested in proceeding with this suit.
Accordingly, CS/5/2013 stands dismissed.
(RAVI KRISHAN KAPUR, J.) S.Bag/TO