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Calcutta High Court

West Bengal Forest Development Corp. ... vs M/S. J. K. Paper Ltd on 5 October, 2021

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-30

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                    CS/5/2013

             WEST BENGAL FOREST DEVELOPMENT CORP. LTD.
                                Versus
                        M/S. J. K. PAPER LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2021 The Court:- None appears on behalf of the plaintiff nor is any accommodation prayed for on their behalf. This suit has been pending since 2013.

This matter has appeared at the instance of the Department. There are several defects which had been found upon scrutiny by the Department and the plaintiff has taken no steps whatsoever to rectify any of the defects. In view of the aforesaid, it is evident that the plaintiff is not interested in proceeding with this suit.

Accordingly, CS/5/2013 stands dismissed.

(RAVI KRISHAN KAPUR, J.) S.Bag/TO