Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(i) in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018 (i)On the basis of sanctions issued, the Pay and Accounts Officer shall make the payment by debiting government account as below:
