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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(b) in The Maharashtra Shilotri Rights (Kolaba) Abolition Act, 1955

(b)the right of a shilotridar to levy or collect a shilotri maund shall be deemed to have been extinguished.