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State of Odisha - Section

Section 19 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

19. Register of licences.

- The Licensing Authority shall maintain the Register of Licences in the form set forth in Annexure IV. The serial number in Column 1 of the Register and the year to which it relates shall be the number of the licence. If, for example, an application is registered against Serial No. 18 of the Register for 1990, the licence number shall be 18/1990.