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Union of India - Section

Section 5 in Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2020

5. Additional duties of Station Superintendent.

- The Station Superintendent on receipt of an information about the occurrence of untoward incident under rule 3, shall, -
(i)Maintain a separate exclusive register for recording the untoward incidents
(a)Assign a unique identification number to each untoward incident and mention the untoward incident in the said register against this unique identification number.
(b)The untoward incident register should be closed at 23:59 hrs every day so that untoward incident happening thereafter can be added in the register against that day.
(ii)Make a brief report in respect of spot of the untoward incident and forward copies thereof to the Divisional Office, Zonal Railways, Police and Divisional Security Commissioner of the Force.
(iii)Submit a fortnightly status report of untoward incidents including compliance of rule 4 to Divisional Commercial Manager In-charge / Senior Divisional Commercial Manager.