Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(4) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (4)An extract from the Punishment Book shall be sent by the Superintendent to the Chief Inspector before the tenth of every month.
