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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Legal Metrology (General) Rules, 2011

(2)Nothing in sub-rule (1) shall apply to officials who have been working as Legal Metrology Officer and are also eligible for promotion to the next higher grade of Legal Metrology Officer on the date of commencement of these rules.