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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(1)All appeals, revisions and review petitions shall be neatly and legibly typed or may be hand written on a fool scap paper of reasonably good quality with one inch margin on either side and only one side of the paper shall be used in this behalf.