Calcutta High Court (Appellete Side)
Forum Projects Holding Pvt. Ltd vs Union Of India And Others on 23 September, 2024
23rd September, 2024 (AK) 208 W.P.A 19726 of 2024 Forum Projects Holding Pvt. Ltd.
Vs. Union of India and others Mr. Soumya Sankar Chini ...for the petitioner.
Mr. Anirban Ray Md. T.M. Siddqui Mr. Tanoy Chakraborty Ms. Sumita Shaw Mr. Saptak Sanyal ...for the State.
Since an accommodation has been sought for on behalf of learned counsel for the petitioner, let the this matter stand adjourned and appear in the monthly list of November, 2024.
(Raja Basu Chowdhury, J.)