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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(2)(a) in Uttarakhand Medical Council Act, 2002

(a)the time and place at which and the manner in which the election of the members and of the president and the Vice President shall be held under sub-section (5) of section 3.