Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 75 in Rajasthan Land Revenue (Land Records) Rules, 1957 75. Sub-tenants. - The name of the sub-tenant if any, will be entered with particulars like parentage, caste, residence etc., and terms of cultivation in this column.Column 7
