Supreme Court - Daily Orders
All Kerala Ex-Ser.Secuty.Staff ... vs Union Of India on 3 February, 2014
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ITEM NO.203 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 426 OF 2010
ALL KERALA EX-SER.SECUTY.STAFF ASSN.BSNL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for stay,permission to file rejoinder affidavit and office
report)
(For final disposal)
Date: 03/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Naresh Kaushik, Adv.
Mr. Sanjeev K.Bhardwaj, Adv.
Mrs Lalita Kaushik,Adv.
For Respondent(s) Mr. R.K. Khanna,ASG
Ms. Asha G. Nair,Adv.
Mr. Satya Sidiqui,Adv.
Mr. Abhinav Mukerji,Adv.
Mr. T.A. Khan,Adv.
Mr. B.K. Prasad,Adv.
Mrs Anil Katiyar,Adv.
Mr. R.D.Agrawala, Sr. Adv.
Mr. Pavan Kumar,Adv.
UPON hearing counsel the Court made the following
O R D E R
Post for final hearing on a non-miscellaneous day.
|(Shashi Sareen) | (Veena Khera) | | Court Master | Court Master |